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Del. HC: Repre. on Inclusive Disability Reservation in B.Sc. Nursing Program to be Considered by INC - (31 May 2024)

EDUCATION

Del. HC has issued directions to Indian Nursing Council (INC) to address a representation that challenges Clause 8 of admission terms and conditions under Revised Regulations and Curriculum for B.Sc. (Nursing Program) Regulations, 2020 and has asked Council to decide it preferably within four weeks.

Tags :   DELHI HIGH COURT  INDIAN NURSING COUNCIL  NURSING PROGRAM

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