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Del. HC: Order of CIC Directing CBDT to Give Information Regarding Ram Janmabhoomi Trust Set Aside - (01 Mar 2024)

RIGHT TO INFORMATION

An order passed by the Chief Information Commission (CIC) that directed the Central Board of Direct Taxes (CBDT) to provide information regarding Shri Ram Janmabhoomi Teerth Kshetra Trust that has been set by the Centre, has been set aside by the Delhi High Court.

Tags :   DELHI HIGH COURT  CHIEF INFORMATION COMMISSION  CENTRAL BOARD OF DIRECT TAXES

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