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Extension of deadline for submission of Research Proposals- (Insolvency and Bankruptcy Board of India) (31 Aug 2022)

MANU/NMIC/0352/2022

Insolvency

The last date for submission of research proposals for 2nd International Research Conference on Insolvency and Bankruptcy, jointly organised by Insolvency and Bankruptcy Board of India and Indian Institute of Management, Bangalore, is hereby extended upto 15th September, 2022.

Tags :   EXTENSION  DEADLINE  RESEARCH PROPOSALS

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