Notifications & Circulars Modalities related to Investment Adviser applications (Securities and Exchange Board of India) (26.09.2022)SEBI, vide circular ref. 2021/579 dated June 18, 2021, granted recognition to BSE Administration and Supervision Ltd. (BASL), a wholly owned subsidiar.... MANU/SPRL/0031/2022Capital MarketModification in the Operational Guidelines for FPIs, DDPs and EFIs pertaining to FPIs registered under Multiple Investment Managers (MIM) structure (Securities and Exchange Board of India) (26.09.2022)1. SEBI, vide circular number IMD/FPI&C/CIR/P/2019/124 dated November 05, 2019, had issued Operational Guidelines for FPIs, DDPs and EFIs (hereinafter.... MANU/SMIS/0017/2022Capital MarketFinance Minister to review performance of Credit and other Welfare Schemes for Scheduled Castes in Public Sector Banks tomorrow (Press Information Bureau) (26.09.2022)Union Finance & Corporate Affairs Minister Smt. Nirmala Sitharaman will review performance of Credit and other Welfare Schemes for Scheduled Castes in.... MANU/PIBU/3987/2022BankingForeign Trade Policy extended for six months (Press Information Bureau) (26.09.2022)The government has received requests from Export Promotion Councils and leading exporters that we should continue with current Foreign Trade Policy (2.... MANU/PIBU/3985/2022CustomsCBDT extends timeline for filing of modified ITR in Form ITR-A under Section 170A of Income Tax Act till March 31, 2023 (Ministry of Finance ) (26.09.2022)The Finance Act, 2022 has inserted section 170A in the Income tax Act, 1961 ("the Act") with effect from April, 2022 relating to effect of order of tr.... MANU/CBDT/0121/2022Direct TaxationBasic Statistical Return on Credit by Scheduled Commercial Banks in India - March 2022 (Reserve Bank of India) (28.09.2022)The Reserve Bank released the web publication 'Basic Statistical Return on Credit by Scheduled Commercial Banks (SCBs) in India - March 2022'1 on its .... MANU/RPRL/0445/2022BankingCentral Government notifies the general conditions for grant of license for cultivation of opium poppy for obtaining opium gum (Ministry of Finance ) (29.09.2022)In pursuance of rule 8 of the Narcotic Drugs and Psychotropic Substances Rules, 1985, the Central Government hereby notifies the general conditions fo.... MANU/REVU/0093/2022Commercial