Notifications & Circulars Multiple ways to establish Veracity of Aadhaar : UIDAI (Press Information Bureau) (04.05.2022)The issue of how to verify the genuineness of an Aadhaar card is often faced by organizations, when they are presented to them as a proof of identitie.... MANU/PIBU/2102/2022CivilMonetary Policy Statement, 2022-2023 Resolution of the Monetary Policy Committee (MPC) May 2 and 4, 2022 (Reserve Bank of India) (04.05.2022)On the basis of an assessment of the current and evolving macroeconomic situation, the Monetary Policy Committee (MPC) at its meeting today (May 4, 20.... MANU/RPRL/0186/2022BankingLiquidity Adjustment Facility- Change in rates (Reserve Bank of India) (04.05.2022)1. As announced in the Monetary Policy Statement, 2022-23, today, it has been decided by the Monetary Policy Committee (MPC) to increase the policy Re.... MANU/RMIC/0084/2022BankingASBA designated branches to remain open for public on May 8, 2022 (Sunday) to facilitate processing of applications for LIC IPO (Reserve Bank of India) (04.05.2022)1. The Government of India, in order to facilitate bidding for LIC IPO, has requested that all bank branches designated to process ASBA (Application S.... MANU/RMIC/0088/2022BankingMaintenance of Cash Reserve Ratio (CRR) (Reserve Bank of India) (04.05.2022)1. Please refer to our circular DOR.No.Ret.BC.35/12.01.001/2020-21 dated February 05, 2021 and relative notification on the captioned subject. MANU/RMIC/0086/2022BankingCompanies (Share Capital and Debentures) Amendment Rules, 2022 (Ministry of Corporate Affairs) (04.05.2022)In exercise of the powers conferred by sub-section (1) and (3) of section 56 read with sub-sections (1) and (2) of section 469 of the Companies Act, 2.... MANU/DCAF/0043/2022InsolvencyExim Bank provided Government of India supported additional Line of Credit (LoC) of USD 190 million to the SBM (Mauritius) Infrastructure Development Company Ltd. (Reserve Bank of India) (05.05.2022)Export-Import Bank of India (Exim Bank) has entered into an agreement dated January 06, 2022 with the SBM (Mauritius) Infrastructure Development Compa.... MANU/APDR/0009/2022BankingIncome-tax (Twelfth Amendment) Rules, 2022 (Ministry of Finance ) (05.05.2022)In exercise of the powers conferred by the section 245Q read with section 295 of the Income-tax Act, 1961 (43 of 1961), the Central Board of Direct Ta.... MANU/CBDT/0051/2022Direct TaxationAmendment in First Schedule under Agricultural and Processed Food Products Export Development Authority Act, 1985 (Ministry of Commerce and Industry) (05.05.2022)Whereas the Central Government, having regard to the development and promotion of export of de-oiled rice bran, considers it necessary and expedient t.... MANU/COMM/0077/2022Commercial Page 1 10 10