Notifications & Circulars Disbursal of Drawback amounts into the exporters' accounts through PFMS (Ministry of Finance ) (29.05.2024)1. Presently, Duty Drawback claims are processed through the Customs Automated System (CAS), enumerated in a scroll/ Computerised Customs Drawback Adv.... MANU/CUST/0041/2024CustomsSupervisory Action against ECL Finance Limited and Edelweiss Asset Reconstruction Company Limited based on material supervisory concerns (Reserve Bank of India) (29.05.2024)The Reserve Bank of India has today, in exercise of its powers under the Securitisation and Reconstruction of Financial Assets and Enforcement of Secu.... MANU/RPRL/0356/2024BankingCircular regarding instructions on money changing activities by Reserve Bank of India (Reserve Bank of India) (27.05.2024)1. Attention is invited to FED Master Direction No.3/2015-16 dated January 01, 2016 (updated from time to time) on Money Changing Activities. .... MANU/APDR/0010/2024BankingCircular regarding ease of doing business - Internet Based Trading for Stock Brokers (Securities and Exchange Board of India) (30.05.2024)1. To improve ease of doing business and remove obsolete compliance requirements related to activities of Market Infrastructure Institutions (MIIs), i.... MANU/SSMD/0033/2024Capital MarketComprehensive guidelines for Investor Protection Fund (IPF) and Investor Services Fund (ISF) for Stock Exchanges having commodity derivatives segment (Securities and Exchange Board of India) (30.05.2024)1. SEBI vide circulars dated September 26, 2016, June 13, 2017, March 14, 2018 and October 22, 2021 has issued provisions for Investor Protection Fund.... MANU/SSMD/0032/2024Capital MarketClarification of Para 4.17 of Hand Book of Procedures, 2023 issued by Ministry of Commerce and Industry (Ministry of Commerce and Industry) (30.05.2024)1. Para 4.17 of HBP-2023 permits the applicant to file representation for a review of decision of the Norms Committee with regard to the fixation of n.... MANU/DGFT/0080/2024Commercial