Notifications & Circulars Imposition of penalty on Kohinoor Sahakari Bank Ltd., Ichalkaranji (Reserve Bank of India) (29.05.2023)The Reserve Bank of India (RBI) has, by an order dated May 23, 2023, imposed a monetary penalty of ₹1.00 lakh (Rupees One lakh only) on Kohinoor Sahak.... MANU/RPRL/0307/2023BankingGCA Simplifies Process for Grant of Heliport License (Press Information Bureau) (30.05.2023)Now the applications for NOC/Clearance to five external organizations can be routed through a single tab in the applicant's eGCA profile. Th.... MANU/PIBU/1773/2023CivilUnion Health Ministry releases OTT guidelines for regulation of online depiction of Tobacco Products in online curated content (Press Information Bureau) (31.05.2023)On World No-Tobacco Day, Union Health Minister, Dr. Mansukh Mandaviya released OTT guidelines for regulation of online depiction of Tobacco Products i.... MANU/PIBU/1781/2023Media and CommunicationRe-organisation of National Assessment Centres and Faceless Assessment Groups (Ministry of Finance ) (31.05.2023)1. Reference is invited to Circular No.40/2020-Customs dated 04.09.2020 on the constitution of National Assessment Centres (NACs), their roles and res.... MANU/CUCR/0013/2023Direct TaxationIntroduction of Online Facility of Requesting Appointment for Virtual Meeting/Personal Hearing to the Exporters From Offices of DGFT W.E.F. 01.06.2023 (Ministry of Commerce and Industry) (31.05.2023)1. With the objective of Trade Facilitation and to extend proactive hand-holding and support to the exporting community, it is informed that an online.... MANU/DGFT/0080/2023Commercial CAQM issues orders for imposing Environmental Compensation Charges (EC) and initiation of prosecution (Press Information Bureau) (01.06.2023)To abate air pollution in the National Capital Region (NCR), the 40 inspection teams/ flying squads constituted by the Commission for Air Quality Mana.... MANU/PIBU/1786/2023Environment