Notifications & Circulars Directions under Section 35A read with Section 56 of the Banking Regulation Act, 1949, to Independence Co-operative Bank Ltd. for extension of period (Reserve Bank of India) (10.01.2022)The Reserve Bank of India, in the public interest, had issued directions to Independence Co-operative Bank Ltd., Nashik, Maharashtra in exercise of po.... MANU/RPRL/0017/2022BankingReserve Bank of India imposes monetary penalty on Gayatri Co-operative Urban Bank Ltd. (Reserve Bank of India) (10.01.2022)The Reserve Bank of India (RBI) has imposed, by an order dated January 4, 2022, a monetary penalty of Rs. 1.00 lakh (Rupees one lakh only) on Gayatri .... MANU/RPRL/0018/2022BankingFramework for operationalizing the Gold Exchange in India (Securities and Exchange Board of India) (10.01.2022)1. SEBI Board in its meeting held on September 28, 2021 approved the framework for Gold Exchange and SEBI (Vault Managers) Regulations, 2021. .... MANU/SDEP/0002/2022Capital MarketRBI releases annual report of Ombudsman Schemes, 2020-2021 (Reserve Bank of India) (12.01.2022)The Reserve Bank of India (RBI) released the Annual Report of the Ombudsman Schemes for the year 2020-21 today, which has been prepared for the nine-m.... MANU/RPRL/0022/2022BankingGrant of recognition to CDSL Ventures Limited as an accreditation agency (Securities and Exchange Board of India) (12.01.2022)Amendments to SEBI (Alternative Investment Funds) Regulations, 2012 [Last amended on November 09, 2021] SEBI (Portfolio Managers) Regulations, 2020 [L.... MANU/SPRL/0001/2022Capital MarketGuidelines for submission of online application for one time registration for SCOMET license and post-reporting requirements for export of chemicals (Ministry of Commerce and Industry) (13.01.2022)1. Reference is invited to DGFT's Notification No. 47 dated 20.12.2021 regarding SCOMET updates 2021 and policy of General authorization for export of.... MANU/DGFT/0006/2022Commercial Amendment in Handbook of Procedures of FTP 2015-20 (Ministry of Commerce and Industry) (13.01.2022)1. In exercise of the powers conferred under Paragraph 1.03 of the Foreign Trade Policy (FTP) 2015-20, the Director General of Foreign Trade (DGFT) he.... MANU/DGFT/0005/2022Commercial