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SC Issues Notice on Plea Challenging Grant of Bail to Bangalore's Former Mayor Sampath Raj - (22 Feb 2021)

CRIMINAL

Supreme Court has issued notice in plea challenge Karnataka High Court's decision to grant bail to former Mayor of Bangalore Sampath Raj and former Corporator Abdul Raqueeb Zakir in the Bangalore Riot Case.

Tags : SUPREME COURT   MAYOR SAMPATH RAJ  

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