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P&H HC Seeks Information on Cases Pending Against MPs/MLAs of State - (26 Feb 2021)

CRIMINAL

Punjab & Haryana High Court has sought information of all the cases pending against the Members of Parliament/Members of Legislative Assembly in the States of Punjab, Haryana and Union Territory of Chandigarh. The Court has directed an Officer of the rank of Inspector General of Police to be present on the next date of hearing to furnish the requisite information.

Tags : PUNJAB AND HARYANA HIGH COURT   PENDING CASES AGAINST MPS/MLAS OF STATE  

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