Highlights Central Government set to introduce Cryptocurrency and Regulation of Official Digital Currency Bill, 2021 The Cryptocurrency and Regulation of Official Digital Currency Bill, 2021 is to be presented in wint.....
Latest News Bombay HC Confirms Death Sentence for Rape and Murder of 3 Year Old(26.11.2021) SC Requires Service on SG in Plea Seeking Record on Adverse Effects After Vaccination(26.11.2021) Madras HC: Inter-Caste Marriage Certificate Can't Be Issued Merely on Account of Conversion(26.11.2021) Karnataka HC: Right of Woman to Exercise Reproductive Choice is Personal Liberty Under Article 21(26.11.2021)
JUDGMENTS Arbitrator either has to be appointed with the consensus of the parties or by present Court(22.11.2021) By way of present petition, Petitioner is seeking appointment of an independent Arbitrator under the..... Writ of mandamus cannot be issued directing the competent authority to grant relaxation in qualifying service(22.11.2021) Appellant impugned judgment passed by the Division Bench of the High Court by which the Division Ben..... Civil court cannot declare orders passed by the authorities under the ULC Act as illegal or non-est(22.11.2021) In present matter, the trial Court by the judgment and decree decreed the suit on the ground that, p.....
INTERNATIONAL CASES Arrest without a warrant would be justified provided arrestor must be .....(23.11.2021) The issue before the SCA was whether the second Respondent, Col Espach, had acted wrongfully and unl.....
NOTIFICATIONS & CIRCULARS Deposits made under the Senior.....(23.11.2021) It is hereby notified that the deposits made under the Senior Citizens Welfare Fund, announced in the Ministry of Finance (Department of Economic Affa..... Extension of timeline for segr.....(23.11.2021) 1. SEBI, vide circular no. SEBI/HO/MRD2_DCAP/CIR/2021/0598 dated July 20, 2021 issued certain provisions in the subject matter. The para 50 of the sai..... Non-compliance with certain pr.....(23.11.2021) 1. SEBI issued a Circular bearing reference number SEBI/HO/CFD/DIL2/CIR/P/2019/94 dated August 19, 2019, specifying the fines to be imposed by the Sto.....
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