Highlights RBI reviews instructions relating to interest on overdue domestic deposits Reserve Bank of India (RBI) has issued the review of instructions on Interest on overdue domestic de.....
Latest News Delhi HC: Occurrence of Cause of Action Determining Factor to Attract Jurisdiction of Court(09.07.2021) SC Refuses to Entertain Plea Seeking Time-Limit on Caste-Based Reservations in Education(09.07.2021) SC Refuses to Entertain Plea Seeking Clarification on Declaration of Loan Accounts as NPA(09.07.2021) CBIC Launches Online Filing of Application for Authorised Economic Operators(09.07.2021)
JUDGMENTS An order passed by the quasi-judicial authority should be in conformity with the principles of natural justice(06.07.2021) In facts of the present case, the Appellant is an individual, who engaged in the business of Ferrous..... Reopening on the basis of the report of Investigation Wing without independent application of mind by AO is not valid(07.07.2021) In present case, the assessee is a company and had filed its return of income on 30th September, 201..... Unless the fees is for provision of information/data, the arrangement cannot fall under OIDAR for levy of service tax(05.07.2021) Appeals have been filed to assail the order by which the two show cause notices have been adjudicate.....
INTERNATIONAL CASES Solitary confinement of a person under 18 is not automatically a viola.....(05.07.2021) In present case, on 10 December 2016, the Appellant, AB, pleaded guilty to offences of indecent expo.....
NOTIFICATIONS & CIRCULARS SOP for listed subsidiary comp.....(06.07.2021) 1. SEBI, vide notification dated June 10, 2021, has notified the amendments made to the SEBI (Delisting of Equity Shares) Regulations, 2021 wherein, i..... Standard Operating Procedure f.....(05.07.2021) 1. MIIs (i.e. Stock Exchanges, Clearing Corporations and Depositories) are systemically important institutions as they, inter-alia, provide infrastruc..... Issue of no objection certific.....(05.07.2021) 1. Please refer to Circular No. CIR/OIAE/1/2009 dated November 25, 2009, where in SEBI had laid down guidelines for obtaining NOC for release of 1% of.....
ARCHIVE January February March April May June July August September October November December 2014 2015 2016 2017 2018 2019 2020 2021 2022 2023 2024 • e-ROUNDUP dated 22 April 2024• e-ROUNDUP dated 15 April 2024• e-ROUNDUP dated 8 April 2024• e-ROUNDUP dated 1 April 2024• e-ROUNDUP dated 26 March 2024• e-ROUNDUP dated 18 March 2024• e-ROUNDUP dated 11 March 2024• e-ROUNDUP dated 4 March 2024