Highlights Common Format for Issuance of Pollution Control Certificate across the Country notified Ministry of Road Transport and Highways has issued a notification dated 14thJune, 2021 for a common .....
Latest News SC: DISSENTING SECURED CREDITOR CANNOT CHALLENGE APPROVED RESOLUTION PLAN(14.06.2021) Ministry of Road Transport and Highways Issues Advisory for Extension of Validity of Documents(18.06.2021) MP HC Issues Notice on Display of Obscene Content on Social Media Platforms(18.06.2021) SC Stays FIRs Registered Against Actor Munmun Dutta Over 'Bhangi' Remark(18.06.2021)
JUDGMENTS In order to bring ‘Business profits’ of a resident of the other country to tax in India within the ambit of Article 7 of DTAA, foreign enterprise must have a Permanent Establishment (PE) in India(15.06.2021) The assessee is a company registered in, and a tax resident of the United States of America. No retu..... An importer is entitled to avail cenvat credit on inputs, if the importer is registered in terms of the provisions of Central Excise Rules(17.06.2021) The issue in present appeal is whether the Appellant have rightly taken credit of service tax on por..... Unless the declaration filed by a manufacturer is found to be untrue or false, no demand for additional duty can be raised(17.06.2021) The issue in present appeal is whether demand for differential duty can be raised on assumptions and.....
INTERNATIONAL CASES Unless there has been some improper conduct on part of arbitrator, a b.....(17.06.2021) The Appellant and the first and second Respondents (the respondents) concluded a restraint of trade .....
NOTIFICATIONS & CIRCULARS Automation of Continual Disclo.....(16.06.2021) 1. SEBI, vide circular no. SEBI/HO/ISD/ISD/CIR/P/2020/168 dated September 09, 20201, implemented the System Driven Disclosures in phases, under SEBI (..... Details of 'New Regulatory Fra.....(16.06.2021) 1. TRAI, in March 2017, notified the 'New Regulatory Framework' for Broadcasting and Cable services. The new framework-came into effect on 29th Decemb..... Liberalised Remittance Scheme .....(17.06.2021) 1. Attention of all Authorised Dealer Category - I (AD Category - I) banks is invited to A. P. (DIR Series) Circular No. 106 dated May 23, 2013, in te.....
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