Highlights Customs (Import of Goods at Concessional Rate of Duty) Rules, 2017 amended to boost trade facilitation The Finance Minister had in her Budget Speech announced that, the Customs (Import of Goods at Conces.....
Latest News Delhi HC Issues Notice in Plea Seeking Directions on NCLAT to Modify SOP on Electronic Filing(21.05.2021) Karnataka HC Directs State to Place on Record Steps for Procurement of Vaccines(21.05.2021) Bombay High Court Seeks NEGVAC Policy on Door-to-Door Vaccination(21.05.2021) MP HC Seeks Response in Plea Seeking Direction on Invitation of Global Tenders for Vaccination(21.05.2021)
JUDGMENTS In absence of any evidence of coercion or undue influence the statements recorded during the survey are admissible evidence(17.05.2021) Facts of the case are that a survey action under Section 133A of the Income Tax Act, 1961 (IT Act) w..... Where inapplicable portions were not struck off in the penalty notice, the penalty was vitiated(17.05.2021) The facts of the case are that the assessee has been the proprietor of Food Land Agro (India) engage..... Right to residence is not an indefeasible right of residence in shared household especially when the daughter-in-law is pitted against aged father-in-law and mother-in-law(17.05.2021) In instant case, Parties to the present petition are related to each other in a way that Petitioner .....
INTERNATIONAL CASES Court is empowered to remove a BRP from office on the grounds of ‘conf.....(19.05.2021) In facts of present case, Oakbay Investments applied to the High Court for the removal of Messrs Kno.....
NOTIFICATIONS & CIRCULARS SOP for implementation of prov.....(18.05.2021) As you are aware vide Finance Act, 2020, section 30 of the Central Goods and Services Tax Act, 2017 (hereinafter referred to as "CGST Act") was amende..... CCI approves proposed acquisit.....(18.05.2021) The Competition Commission of India (CCI) approves proposed acquisition of additional 25% shareholding of Adani Krishnapatnam Port Limited by Adani Po..... Government of India provides a.....(19.05.2021) States advised to prepare a district-wise, COVID Vaccination Centre (CVC) wise plan for administration of COVID vaccines in advance and publicise it.<.....
ARCHIVE January February March April May June July August September October November December 2014 2015 2016 2017 2018 2019 2020 2021 2022 2023 2024 • e-ROUNDUP dated 22 April 2024• e-ROUNDUP dated 15 April 2024• e-ROUNDUP dated 8 April 2024• e-ROUNDUP dated 1 April 2024• e-ROUNDUP dated 26 March 2024• e-ROUNDUP dated 18 March 2024• e-ROUNDUP dated 11 March 2024• e-ROUNDUP dated 4 March 2024