Highlights President promulgates Insolvency and Bankruptcy Code (Amendment) Ordinance, 2021 The President promulgated the Insolvency and Bankruptcy Code (Amendment) Ordinance, 2021 on 4th Apri.....
Latest News Central Government Notifies Copyright (Amendment) Rules, 2021(09.04.2021) SC Allows Impleadment of UP, Haryana in Plea of Noida Resident Alleging Issues in Commutation(09.04.2021) SC: Pending Criminal Cases Against Italian Marines to be Closed Only After Compensation Paid(09.04.2021) SC: HC Should Be Extremely Circumspect in Interfering With Orders Passed Under Arbitration Act(09.04.2021)
JUDGMENTS Provisions of Limitation Act would apply mutatis mutandis to proceedings under IBC in NCLT/NCLAT(05.04.2021) Present Appeal has been filed by the Appellant-Mr. Thomas George who is director of the suspended Bo..... When the notice issued by AO is ambiguous, penalty proceedings are not sustainable(09.04.2021) The assessee is private limited company, engaged in the business of share, commodity trading and inv..... Mere suppression of facts is not sufficient to invoke extended period; there should be some positive Act on part of noticee to evade payment of duty(06.04.2021) The Appellants, M/s. Bharti Airtel Ltd., are providers of taxable service under the category of Tele.....
INTERNATIONAL CASES High Court would have jurisdiction over matters specified in Section 6.....(07.04.2021) Present is an appeal against a decision of the High Court, in terms of which it dismissed an applica.....
NOTIFICATIONS & CIRCULARS Government measures increase F.....(05.04.2021) Japan leads the list of Investor countries with 29.09% of the total FDI Equity inflows during January, 2021. The Measures taken by the Govern..... Cabinet approves Production Li.....(07.04.2021) The Cabinet, chaired by Prime Minister Shri Narendra Modi, has approved the Ministry of New & Renewable Energy's proposal for implementation of the Pr..... Regulatory reporting by AIFs(07.04.2021) 1. In terms of AIF Regulations and paragraph 3.2 of Circular No. CIR/IMD/DF/10/2013 dated July 29, 2013, AIFs are required to submit periodical report.....
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