Highlights Lok Sabha Passes Arbitration and Conciliation (Amendment) Bill, 2021 Lok Sabha Passes Arbitration and Conciliation (Amendment) Bill, 2021 repealing the Arbitration and C.....
Latest News SC: Grant of Leave for Compounding Offences at Appellate Stage is not Automatic on Settlement(12.02.2021) SC: Validity of E-Voting Process for Winding Up of Franklin Templeton's 6 Mutual Fund Schemes Upheld(12.02.2021) SC Pulls Up Central Govt Over Delay in Filing Revenue Appeals by Govt(12.02.2021) ITAT Mumbai Deletes Disallowance on Expenditure(12.02.2021)
JUDGMENTS Invocation of a bank guarantee cannot be injuncted merely on ground that disputes are pending between the parties(08.02.2021) The Petitioner has filed the present petition under Section 9 of the Arbitration and Conciliation Ac..... Wrong availing of input tax credit exceeding Rs. 5 crores is a cognizable and non-bailable offence(08.02.2021) The Petitioner has approached present Court claiming that, his arrest under the provisions of the Ce..... If the disciplinary authority accepts the findings recorded by the Enquiry Officer and passes an order, no detailed reasons are required to be recorded in the order imposing punishment(08.02.2021) Issue in present case is relating to confirmation of the order of compulsory retirement in disciplin.....
INTERNATIONAL CASES The degree of similarity of the goods should be considered in relation.....(09.02.2021) The Respondent, Apple Inc. (‘Apple’) applied to register its IWATCH trade mark. The Appellant, Swatc.....
NOTIFICATIONS & CIRCULARS Budget 2021-22 augments capita.....(09.02.2021) Finance Minister Smt. Nirmala Sitharaman in her budget speech 2021-22 announced capital Augmentation of Solar Energy Corporation of India Limited (SEC..... Coir Industry set to cross a n.....(09.02.2021) Despite COVID - 19, the export of Coir and Coir products from India during the first half of the year 2020-21 registered Rs. 1662.43 crore with an inc..... Revised disclosure formats und.....(09.02.2021) 1. SEBI, vide Circular nos. CIR/ISD/01/2015 dated May 11, 2015 and CIR/ISD/02/2015 dated September 16, 2015, had specified the formats for disclosures.....
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