Highlights Ministry of Corporate Affairs amends Companies (Incorporation) Amendment Rules, 2021 Ministry of Corporate Affair (MCA) has notified Companies (Incorporation) Amendment Rules, 2021 whic.....
Latest News SC Issues Notice on Plea to Ensure 'WhatsApp Pay' Complies with Privacy Guidelines(29.01.2021) Gujarat HC Registers Suo Moto PIL to Regulate Right to Shelter to Weaker Section(29.01.2021) Allahabad HC: Liability of Man to Maintain Wife, Children of ‘Continuing Nature’(29.01.2021) Delhi HC Directs Registrar Under PMLA to Ensure Orders to be Uploaded Within 48 Hours(29.01.2021)
JUDGMENTS Issuance of Demand Notice under Section 8(1) of IBC is not a mere formality but a mandatory provision(29.01.2021) The present Appeal has been filed against the impugned order passed by Adjudicating Authority (Natio..... Multiple matrimonial/penal proceedings launched by daughter-in- law against Assessee's entire family is a sufficient reason beyond assessee’s control and sufficient to condone the delay(29.01.2021) Appellant by filing the present appeal sought to set aside the impugned order passed by the Commissi..... Plaintiff, being the dominus litis, has a right to choose the person against whom he wish to litigate and cannot be compelled to implead a stranger as party to the suit(25.01.2021) Present writ petition has been filed for issue of a writ, order or direction in the nature of certio.....
INTERNATIONAL CASES A person who unlawfully omits or refuses to do any act which it is the.....(25.01.2021) Present is an appeal against sentence. The Appellant was convicted after trial on basis of being a p.....
NOTIFICATIONS & CIRCULARS Finance Minister Smt Nirmala S.....(25.01.2021) Union Minister for Finance and Corporate Affairs Smt. Nirmala Sitharaman inaugurated the Chennai Bench of National Company Law Appellate Tribunal (NCL..... RBI Working Paper No 02/2021: .....(25.01.2021) Today the Reserve Bank of India placed on its website a Working Paper titled "Regional Economic Convergence in the Manufacturing Sector: An Empirical ..... Green tax to be imposed on old.....(25.01.2021) The Union Minister for Road Transport and Highways Sh. Nitin Gadkari has approved a proposal to levy a "Green Tax" on old vehicles which are polluting.....
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