Manupatra Newsroom

Apex Court: Cross-Border Payments for Sale of Software not Taxable as 'Royalty' || Karnataka HC Expresses Concerns Over Deaths of Two Manhole Workers || Delhi Court Grants Bail to Man Accused of Attempting to Run Tractor Over Policemen in Tractor Rally || Karnataka HC Refuses to Stay Proceedings Against Kangana Ranaut Over Remarks on Protesting Farmers || SC: Residential Accommodation for Nuns & Hostels for Students Can Claim Property Tax Exemption || Supreme Court Grants Bail to Undertrial Languishing in Jail for 9 Years || Delhi HC Quashes Defamation Case Against Mitali Saran and Business Standard Over RSS Article || SC: Residential Accommodation for Nuns & Hostels for Students Can Claim Property Tax Exemption || Calcutta HC Disposes of PIL Raising Apprehension Over Conduction of Free and Fair Election || Calcutta HC Disposes of PIL Raising Apprehension Over Conduction of Free and Fair Election