Manupatra Newsroom

Kerala HC Reduces Sentence Imposed on Former Catholic Priest Mathew Vadakkumchery || Kerala High Court Asks TCS in Sabarimala Virtual Queue Row to Ensure Data Privacy || Kerala High Court to Centre Over Non-Inclusion of Petroleum Products Under GST || Special NIA Court Refuses Temporary Bail to Anand Teltumbde to Visit Mother || Bombay High Court Upholds Maintenance Tribunal's Power to Pass Eviction Orders || Calcutta HC Seeks Response on Time Period to Notify Elections of Remaining Municipal Bodies || Karnataka High Court Refuses to Vacate Interim Order Allowing KSLU to Conduct LLB Exam || Delhi HC Directs on Repairing Works of Sewage and Water Pipelines Passing Through Cemetery || Allahabad HC Orders Registration of Case Against Officers for Seizing Cough Syrups || Karnataka High Court Directs to Assess Effect of Hubballi-Ankola Rail Project on Wildlife